Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(6) in Bihar Employees' State Insurance Medical Service Rules, 1981

(6)Insurance Medical Officers selected for higher/advanced/specialised study aboard as State Sponsored candidates under any fellowship/scholarship or under any foreign aid programmes will be allowed deputation-cum-special leaves as admissible from time to time.