Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of West Bengal - Subsection Section 29(3)(a) in The West Bengal Security Act, 1950 (a)where the amount of compensation can be fixed by agreement, it shall be paid within three months in accordance with such agreement;