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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(6) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(6)Upon receipt of an application in Form 'A' the Chairman may grant or renew a license or refuse grant/renewal of license for reasons to be recorded in writing :Provided further that the applicant will be intimated of such refusal in writing.