Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Assam - Subsection Section 2(1) in Assam General Sales Tax Act, 1993 (1)"Appellate Authority" means the Authority authorised by the State Government under sub-section (5) of Section 3 to hear and decided appeals under section 34.
