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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(1) in Chakma Autonomous District Council (Village Councils) Act, 2002

(1)There shall be a Village Council in each Village within the jurisdiction of the Chakma Autonomous District Council,Provided that a village having not, less than 50 (fifty) houses shall not be entitled to have a separate Village Council.