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Delhi High Court - Orders

Ramalingam Muthusamy & Ors vs The State (Govt Of Nct Of Delhi) & Ors on 6 December, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~3 to 13
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    3
                                    +     CRL.M.C. 5399/2023, CRL.M.As.20495/2023 & 20496/2023
                                          RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                          Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                    Thukral and Ms. Shubham Mahajan,
                                                                    Advs.
                                                          versus
                                          THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                     ..... Respondents
                                                          Through: Mr. Pradeep Gahalot, APP for State.
                                                                    Mr. Apoorv Sarvaria, Ms. Yashika
                                                                    Sarvaria and Mr. Sahaj Aggarwal,
                                                                    Advs. for R-2 with Mr. Manish
                                                                    Chandra, Chief Manager, IREDA.

                                    4
                                    +           CRL.M.C. 5400/2023, CRL.M.As.20498/2023 & 20499/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                    5
                                    +           CRL.M.C. 5401/2023, CRL.M.As.20501/2023 & 20502/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioner
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
                                                               versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                        ..... Respondents
                                                              Through: Mr. Pradeep Gahalot, APP for State.
                                                                       Mr. Apoorv Sarvaria, Ms. Yashika
                                                                       Sarvaria and Mr. Sahaj Aggarwal,
                                                                       Advs. for R-2 with Mr. Manish
                                                                       Chandra, Chief Manager, IREDA.

                                    6
                                    +           CRL.M.C. 5402/2023, CRL.M.As.20504/2023 & 20505/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                    7
                                    +           CRL.M.C. 5403/2023, CRL.M.As.20507/2023 & 20508/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
                                     8
                                    +           CRL.M.C. 5404/2023, CRL.M.As.20510/2023 & 20511/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                    9
                                    +           CRL.M.C. 5405/2023, CRL.M.As.20513/2023 & 20514/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                    10
                                    +           CRL.M.C. 5406/2023, CRL.M.As.20516/2023 & 20517/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
                                                                                                                                 ..... Respondents
                                                                                      Through:                 Mr. Pradeep Gahalot, APP for State.
                                                                                                               Mr. Apoorv Sarvaria, Ms. Yashika
                                                                                                               Sarvaria and Mr. Sahaj Aggarwal,
                                                                                                               Advs. for R-2 with Mr. Manish
                                                                                                               Chandra, Chief Manager, IREDA.

                                    11
                                    +           CRL.M.C. 5407/2023, CRL.M.As.20519/2023 & 20520/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                    12
                                    +           CRL.M.C. 5408/2023, CRL.M.As.20522/2023 & 20523/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:41
                                     13
                                    +           CRL.M.C. 5409/2023, CRL.M.As.20525/2023 & 20526/2023
                                                RAMALINGAM MUTHUSAMY & ORS.                ..... Petitioners
                                                                Through: Mr. Tanmay Mehta, Mr. Raveesh
                                                                          Thukral and Ms. Shubham Mahajan,
                                                                          Advs.
                                                                versus
                                                THE STATE (GOVT OF NCT OF DELHI) & ORS.
                                                                                           ..... Respondents
                                                                Through: Mr. Pradeep Gahalot, APP for State.
                                                                          Mr. Apoorv Sarvaria, Ms. Yashika
                                                                          Sarvaria and Mr. Sahaj Aggarwal,
                                                                          Advs. for R-2 with Mr. Manish
                                                                          Chandra, Chief Manager, IREDA.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 06.12.2023

1. The counsel for the petitioner stated that an e-mail dated 05.12.2023 was received from respondent no. 2 informing the petitioner regarding deputation of Ms. Kamal Karuna A P Topno, Manager (Law), IREDA as officer to facilitate the negotiations with the petitioner and to explore the possibility of settlement.

2. It is expected that the petitoner and respondent no. 2 shall make all the endeavours to explore the possibility of settlement, if any.

3. List on 13.02.2024.

4. Interim orders to continue.

DR. SUDHIR KUMAR JAIN, J DECEMBER 6, 2023/akc/sd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:41