Delhi High Court - Orders
Ramalingam Muthusamy & Ors vs The State (Govt Of Nct Of Delhi) & Ors on 6 December, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~3 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
3
+ CRL.M.C. 5399/2023, CRL.M.As.20495/2023 & 20496/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
4
+ CRL.M.C. 5400/2023, CRL.M.As.20498/2023 & 20499/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
5
+ CRL.M.C. 5401/2023, CRL.M.As.20501/2023 & 20502/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioner
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
6
+ CRL.M.C. 5402/2023, CRL.M.As.20504/2023 & 20505/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
7
+ CRL.M.C. 5403/2023, CRL.M.As.20507/2023 & 20508/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
8
+ CRL.M.C. 5404/2023, CRL.M.As.20510/2023 & 20511/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
9
+ CRL.M.C. 5405/2023, CRL.M.As.20513/2023 & 20514/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
10
+ CRL.M.C. 5406/2023, CRL.M.As.20516/2023 & 20517/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:40
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
11
+ CRL.M.C. 5407/2023, CRL.M.As.20519/2023 & 20520/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
12
+ CRL.M.C. 5408/2023, CRL.M.As.20522/2023 & 20523/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:41
13
+ CRL.M.C. 5409/2023, CRL.M.As.20525/2023 & 20526/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral and Ms. Shubham Mahajan,
Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ORS.
..... Respondents
Through: Mr. Pradeep Gahalot, APP for State.
Mr. Apoorv Sarvaria, Ms. Yashika
Sarvaria and Mr. Sahaj Aggarwal,
Advs. for R-2 with Mr. Manish
Chandra, Chief Manager, IREDA.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 06.12.2023
1. The counsel for the petitioner stated that an e-mail dated 05.12.2023 was received from respondent no. 2 informing the petitioner regarding deputation of Ms. Kamal Karuna A P Topno, Manager (Law), IREDA as officer to facilitate the negotiations with the petitioner and to explore the possibility of settlement.
2. It is expected that the petitoner and respondent no. 2 shall make all the endeavours to explore the possibility of settlement, if any.
3. List on 13.02.2024.
4. Interim orders to continue.
DR. SUDHIR KUMAR JAIN, J DECEMBER 6, 2023/akc/sd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2023 at 21:59:41