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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(f) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

(f)"Local goods" in relation to a local area means goods of local origin as distinct from goods which enter into that local area;
(ff)[ ***] [Omitted by Act No. 11 of 1995 (w.e.f. 1-4-1995).];
(fff)[ "Market Value" means the value at which the goods are generally sold in the market or where the goods are not generally sold in the market or the correct sale price thereof is not ascertainable, such value as may be notified by the State Government.] [Inserted by C.G. Act No. 6 of 2014, dated 20.3.2014.]