Section 3(1)(b) in The U.P. Electricity Reforms Act, 1999

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in The U.P. Electricity Reforms Act, 1999

(b)The Uttar Pradesh Electricity Regulatory Commission established and constituted under Section 17 of the Central Act, shall be the Commission under this Act, and the Chairperson and Members thereof shall be deemed to have been appointed as such under this Act.

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in The U.P. Electricity Reforms Act, 1999