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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(1) in The Himachal Pradesh Roadside Land Control Act, 1968

(1)When a claim is transferred for disposal under section 8 to an officer exercising the powers of a Collector under the Land Acquisition Act 1894, such officer shall make an award determining the amount of compensation, if any, payable to the claimant.