Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(11)] [Section 67] [Entire Act] Union of India - Subsection Section 67(11)(a) in The Income Tax Act, 2025 (a)"reconstitution of the specified entity", "specified entity" and "specified person" shall have the meanings respectively assigned to them in section 8;