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[Cites 0, Cited by 0] [Section 590] [Entire Act]

State of Maharashtra - Subsection

Section 590(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)in case of members of the Co-operative House Mortgage Society in favour of that society or by the Co-operative House Mortgage Society in favour of Maharashtra State Co-operative Housing Finance Corporation Limited, with effect from the date of issue of this Notification.