Section 7(6)(b) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

(b)Wharfage Charges: When goods are booked in smalls at the rate of 0.50 per quintal for every twenty four hours' or part thereof.

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