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[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 39 in The English And Foreign Languages University Act, 2006

39. Disputes as to constitution of University authorities and bodies.

- If any question arises as to whether any person has been duly elected or appointed as, or is entitled to be, a member of any authority or other body of the University, the matter shall be referred to the Visitor whose decision thereon shall be final.