Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 75 in The Orissa Motor Vehicles Taxation Act, 1975 75. Prohibition against arrest of women or minors, etc. - The Tax Recovery Officer shall not order the arrest and detention in the civil prison of- (a)a woman, or(b)any person who, in his opinion, is a minor or of unsound mind.
