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Calcutta High Court

Precious Fiscal Services (P) Ltd. & Anr vs Registrar Of Companies on 16 April, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                          WP No. 2969 of 2000

                     IN THE HIGH COURT AT CALCUTTA

                   Constitutional Writ Jurisdiction

                          ORIGINAL SIDE



                                 PRECIOUS FISCAL SERVICES (P) LTD. & ANR.

                                            Versus

                                 REGISTRAR OF COMPANIES,W.B.



      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

      Date : 16th April, 2009.


                                                 Mr. M.S. Tiwari, Adv. for the
                                                                   Petitioner.



                                 The Court : Let the matter be listed on

24.4.2009

with the endorsement (2).

(GIRISH CHANDRA GUPTA, J.) TR/