Section 145(i) in Arunachal Pradesh Panchayat Raj Act, 1997
(i)obstructs a Gram Panchayat or an Anchal Samiti or a Zilla Parishad or any members, employee or agent thereof or prevent or attempts to prevent any such member, employee or agent from doing anything which he is empowered or required to do under the provisions of this Act or any rule, bye-law made thereunder; or
