Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(28)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(28)(c) in Malabar Tenancy Act, 1929

(c)[xxx] [This sub-clause was omitted by the Madras Adaptation of Laws Order, 1957.]