Madhya Pradesh High Court
The State Of M.P. vs Sarman Singh Lodhi & Ors. on 6 November, 2017
THE HIGH COURT OF MADHYA PRADESH
CRA-1350-1995
(THE STATE OF M.P. Vs SARMAN SINGH LODHI & ORS.)
1
Jabalpur, Dated : 06-11-2017
Shri B.P. Pandey, learned Govt. Adv. for the
appellant-State.
Shri Madan Singh, learned counsel for the
respondents.
Learned counsel for the respondents prays for and is granted a week's time to prepare the case.
List after a week, as prayed for.
(S.K. GANGELE) (ANURAG SHRIVASTAVA)
JUDGE JUDGE
bks