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Madhya Pradesh High Court

The State Of M.P. vs Sarman Singh Lodhi & Ors. on 6 November, 2017

      THE HIGH COURT OF MADHYA PRADESH
                CRA-1350-1995
         (THE STATE OF M.P. Vs SARMAN SINGH LODHI & ORS.)


1
Jabalpur, Dated : 06-11-2017
     Shri B.P. Pandey, learned Govt. Adv. for the
appellant-State.
     Shri Madan Singh, learned counsel for the
respondents.

Learned counsel for the respondents prays for and is granted a week's time to prepare the case.

List after a week, as prayed for.




  (S.K. GANGELE)                     (ANURAG SHRIVASTAVA)
      JUDGE                                   JUDGE




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