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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 71(2)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)the term of office and conditions of service of the Chairman and members of the State Urban and Country Planning Board and Local Planning Authority.