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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1)(c) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(c)The Board shall make selection of candidates holding such test and interview and scrutiny of certificates, service records, if any, and other published articles, etc., if any published by the candidates as may be considered necessary :