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[Cites 0, Cited by 0] [Section 23D(1)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(1)(ii) in Haryana Municipal Building Bye-laws 1982

(ii)Stepped Approach. - For stepped approach size of tread shall not be less than 300 millimeter. And maximum riser shall be 150 millimeter. Provision of 800 millimeter high handrail on both sides of the stepped approach similar to the ramped approach.