Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145J(1)] [Section 145J] [Entire Act] State of Gujarat - Subsection Section 145J(1)(a) in The Gujarat Co-Operative Societies Act, 1961 (a)a person to stand or not to stand as, or to withdraw or not to withdraw from being a candidate at an election, or