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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(4) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(4)"Bio-medical Waste Rules" means the Bio-medical Waste (Management and Handling) Rules, 1998, framed under the Environment Protection Act, 1986 (No. 29 of 1986);