Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 3 September, 2015
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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ITEM NO.301 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos. 15/2014 & 18/2015 In
Writ Petition(Civil) No. 176/2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For directions and impleadment)
Date : 03/09/2015 These applications were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Anil Divan, Sr. Adv.
Mr. Ram Jethmalani, In Person
Ms. Lata Krishnamurthi, Adv.
Mr. Balaji Srinivasan,Adv.
M/s. Karanjawala & Co.,Adv.
Dr. Subramanian Swamy-in-person(NP)
For Respondent(s) Mr.Balendu Shekhar, Adv.
Mr. Vivek Chandra Jaiswal, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr. Mukul Rohatgi, A.G.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Abhinav Mukherji, Adv.
Ms. Davanshi Singh, Adv.
Mr. Sanit Khosla, Adv.
Mrs. Anil Katiyar, Adv.
Mr. B.V. Balaram Das,Adv.
Signature Not Verified
Digitally signed by Ms. Binu Tamta, Adv.
Charanjeet Kaur
Date: 2015.09.07
16:52:49 IST
Mr. T.A. Khan, Adv.
Mr. B.K. Prasad, Adv.
Reason:
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Mr. Kuldeep S. Parihar, Adv.
Mr. H.S. Parihar,Adv.
Ms. Anagha S. Desai,Adv.
Ms. Anuradha Mutatkar,Adv.
Ms. Arti Singh,Adv.
M/s. K. J. John & Co.,Adv.
Mr. Dushyant Dave, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Mr. Prashant Bhushan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Third interim report furnished by the SIT, dated 07.05.2015 is opened in Court today. The Registry is directed to put the said report in a sealed cover and keep it in a safe custody.
We request the Hon'ble members of the SIT to submit their further report on or before 07.10.2015.
At the request of learned counsel for the parties to the lis, list on 28.10.2015 at 03:15 p.m. [ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar