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[Cites 0, Cited by 15] [Entire Act]

Union of India - Section

Section 44 in Consumer Protection Act, 2019

44. Salaries, allowances and other terms and conditions of service of President and members of State Commission.

- The State Government may, by notification, make rules to provide for salaries and allowances and other terms and conditions of service of the President and members of the State Commission.