Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 67EE in The Drugs and Cosmetics Rules, 1945 67EE. [ Certificate of renewal. [Added by S.O. 594, dated 3.2.1969 (w.e.f. 15.2.1969).] - The certificate of renewal of a sale license in Forms 20-C and 20-D shall be issued in Form 20-E.]
