Madhya Pradesh High Court
Smt.Neetu Patel vs Dr.Ranjeet Singh on 11 April, 2016
CRR-2219-2012 (SMTNEETUPA TEL Vs DRRANJEET SINGH) 1 1 -04-20 1 6 None present for the applicant. Shri R.L.Ariha, Advocate for the respondent.
Since none appears for the applicant to argue the matter, let the case be renotified under same head after four weeks. (SUBHASH KAKADE) JUDGE