Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Smt.Neetu Patel vs Dr.Ranjeet Singh on 11 April, 2016

CRR-2219-2012

(SMTNEETUPA TEL Vs DRRANJEET SINGH)
1 1 -04-20 1 6

None present for the applicant.
Shri R.L.Ariha, Advocate for the respondent.

Since none appears for the applicant to argue the matter, let the case be renotified under same head after four weeks. (SUBHASH KAKADE) JUDGE