Delhi High Court - Orders
Pvr Limited vs Spaze Towers Private Limited on 15 November, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1016/2021
PVR LIMITED ..... Petitioner
Through Mr. Sahil Narang, Mr. Dhritiman
Roy, Mr. Ayushman Kacker and Mr.
Areeb Amanullah, Advs.
versus
SPAZE TOWERS PRIVATE LIMITED ..... Respondent
Through Mr. Lokesh Bhola, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 15.11.2021 The hearing has been conducted through video conferencing.
1. Learned counsel for respondent submits that moratorium period is in force since 28.10.2021.
2. Renotify on 01.02.2022.
SURESH KUMAR KAIT, J NOVEMBER 15, 2021/rk