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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2)(iii) in The Punjab Co-operative Land Mortgage Banks Act, 1957

(iii)the investigation of claims by persons other than the defaulters, to any right or interest in the distrained property; and the postponement of the sale pending such investigation;