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State of West Bengal - Section

Section 16 in The Netaji Subhas Open University Act, 1997

16. Authorities of the University.

- The following shall be the authorities of the University:-
(1)the Executive Council;
(2)the Academic Council;
(3)the School of Studies;
(4)the Finance Committee; and
(5)such other authorities as may be declared by the Statutes to be the authorities of the University.