Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Jammu-Kashmir - Subsection Section 21(f) in The Specific Relief Act, 1977 (1920 A.D.) (f)a contract made by or on behalf of a corporation of public company created for special purposes, or by the promoters of such company, which is in excess of its powers;
