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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Puducherry - Subsection

Section 18(3) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(3)Every claimant who fails to file the proof of his claim within the time specified by the Commissioner shall be excluded from the disbursement made by the Commissioner.