Section 1 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006
1.
(1)These rules may be called the Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006.(2)They shall extend to all areas where Andhra Pradesh Excise Act, 1968 is in force.(3)They shall come into force at once.
