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Calcutta High Court (Appellete Side)

Dipesh Banerjee vs Anil Sureka & Ors on 16 July, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

 29 & 30
16.07.2025
   S.D.
Ct. No. 26
                                 F.M.A. 618 of 2025
                                       With
                                   CAN 1 of 2025
                                       With
                                 M.A.T. 771 of 2025
                                       With
                                   CAN 1 of 2025

                                  Dipesh Banerjee
                                        Vs.
                                 Anil Sureka & Ors.

                   Mr. Saptangsu Basu, Sr. Adv.,
                   Mr. Tanmoy Sett
                   Mr. Pran Gopal Das
                              ....For the appellant
                   Mr. Achintya Banerjee
                   Mr. Fazlul Haque
                   Ms. Ina Bhattacharyya
                              .....For the K.M.C.
                   Mr. Uday Narayan Betal
                   Mr. Manas Das
                   Mr. Mriganka Patra
                            ...For the respondent nos. 7 * 7

Mr. Lalit Mohan Mahato, Ld. A.G.P., Mr. Prasanta Behari Mahata ...For the State Heard learned senior advocate appearing for the appellant.

Heard learned advocate appearing for one of the writ petitioners.

Heard learned advocate appearing for Kolkata Municipal Corporation as well as the State.

2

List the matters on July 17, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)