Calcutta High Court (Appellete Side)
Dipesh Banerjee vs Anil Sureka & Ors on 16 July, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
29 & 30
16.07.2025
S.D.
Ct. No. 26
F.M.A. 618 of 2025
With
CAN 1 of 2025
With
M.A.T. 771 of 2025
With
CAN 1 of 2025
Dipesh Banerjee
Vs.
Anil Sureka & Ors.
Mr. Saptangsu Basu, Sr. Adv.,
Mr. Tanmoy Sett
Mr. Pran Gopal Das
....For the appellant
Mr. Achintya Banerjee
Mr. Fazlul Haque
Ms. Ina Bhattacharyya
.....For the K.M.C.
Mr. Uday Narayan Betal
Mr. Manas Das
Mr. Mriganka Patra
...For the respondent nos. 7 * 7
Mr. Lalit Mohan Mahato, Ld. A.G.P., Mr. Prasanta Behari Mahata ...For the State Heard learned senior advocate appearing for the appellant.
Heard learned advocate appearing for one of the writ petitioners.
Heard learned advocate appearing for Kolkata Municipal Corporation as well as the State.
2List the matters on July 17, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)