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State of Uttar Pradesh - Section
Section 27C in The U.P. Minor Minerals (Concession) Rules, 1963
27C. [ ***] [Omitted '27C' by Notification No. 1956/LXXXVI-2017-57(Shamanaya)-2017, dated 14.8.2017 (w.e.f. 26.8.1963)]
| 27C. Procedure for grant of lease by e-auction.- Where the District or the Committee is of the opinion that it is expedient to grant the lease by e-auction he or its as the case may be shall after obtaining the approval of the State Government fix the date and time for e-auction and procedure for e-auction shall be such as may be determined by the State Government by issuing Government order. |