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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(j) in Kerala Fishermen's Welfare Fund Act, 1985

(j)"member" means a member of the fund ;
(ja)[ "peeling worker" means a worker who is engaged in peeling prawn, lobster, clam, cleaning squids and cuttle fishes in huts, peeling sheds and fish processing plants; [Inserted by Act 17 of 1999.]
(jb)"processing' means any means of preservation of fish or fish products effected with or without physical or chemical changes by mechanical means or otherwise intended to facilitate increase in the shelf life of fish or fish products or to avoid loss during transit or value addition.
(jc)"processing worker" means a worker who is engaged in cleaning, grading processing and packing of fish or fish products;
(jd)"sale proceeds" means the amount realised or is likely to be realised by sale of fish or fish products;]