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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(52) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(52)'Rated Voltage' means the manufacturer's design voltage at which the transmission system is designed to operate and includes such lower voltage at which any transmission line is charged or for the time being charged, in consultation with long-term transmission customers /DICs;