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[Cites 0, Cited by 0] [Section 184] [Entire Act]

Bengal Presidency - Subsection

Section 184(d) in Police Regulations, Bengal , 1943

(d)The charges for all State telegrams shall be paid by service stamps. Special police and express State telegrams will be received by telegraph offices for despatch without prepayment, but the charges must be paid into the office concerned within 24 hours.