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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2)(f) in Potti Sreeramulu Telugu University Act, 1985

(f)the conduct of examinations and other methods of evaluation, including the term of office and appointment and the duties of examining bodies, examiners and moderators;