Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Odisha - Subsection Section 65(3) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 (3)An appeal against an order under Sub clause (2) above shall be under Section 103 of the Act.
