Patna High Court - Orders
Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 19 November, 2025
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.407 of 2021
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Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd., Gate Number 01,
Transport Nagar, P.S. Agamkuan, District- Patna- 800026 through its
authorised signatory namely Satyendra Yadav male aged about 41 years Son
of Late Motilal, Resident of Rampur Atouly, Rampur Atauli, District- Saran,
Rampur Atauli, Bihar- 841421.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary cum Commissioner,
Department of State Taxes, New Secretariat, Bailey Road, Patna.
2. The Principal Secretary cum Commissioner, Department of State Taxes,
New Secretariat, Bailey Road, Patna.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Maruth Nath Roy, Advocate
For the Respondent/s : Mr. Lalit Kishore, AG
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CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
and
HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)
13 19-11-2025The instant appeal is admitted for hearing.
2. Since the name of the previous learned Advocate General is appearing as the learned counsel for the respondent- State.
3. The learned counsel for the appellant is directed to issue a notice in the Office of the present learned Advocate General so that the learned Advocate General or any of his representatives from the panel of the State Government should Patna High Court MA No.407 of 2021(13) dt.19-11-2025 2/2 appear in the instant appeal on behalf of the respondent.
4. Fix the matted on 10th December, 2025 under the same heading.
(Bibek Chaudhuri, J.) ( Dr. Anshuman, J.) Jyoti Kumari/-
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