Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40E] [Entire Act] Union of India - Subsection Section 40E(iv) in Income Tax Rules, 1962 (iv)The card shall bear the name of the employer along with the name, photograph and signature of the employee to whom the card is issued.
