Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] Constitution Subarticle Section 124(b) in THE CONSTITUTION (NINETY-NINTH AMENDMENT) ACT, 2014 (b)recommend transfer of Chief Justices and other Judges of High Courts from one High Court to any other High Court; and
