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Supreme Court - Daily Orders

M/S Coastal Resorts (India) Ltd. vs Assistant Commissioner Of Income Tax ... on 25 July, 2014

À         ITEM NO.36                           COURT NO.1                  SECTION IIIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C) No(s). 17596/2014

         (Arising out of impugned final judgment and order dated 20/03/2014
         in ITA No. 41/2014 passed by the High Court Of Kerala At
         Ernakulam)

         M/S COASTAL RESORTS (INDIA) LTD.                                  Petitioner(s)

                                                       VERSUS

         ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2),                 Respondent(s)
         KOCHI

         (with interim relief)

         Date : 25/07/2014 This petition was called on for hearing today.

         CORAM :
                                 HON’BLE THE CHIEF JUSTICE
                                 HON’BLE MR. JUSTICE KURIAN JOSEPH
                                 HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

         For Petitioner(s)               Mr.     M. P. Vinod ,Adv.
                                         Mr.     Dileep Pillai, Adv.
                                         Mr.     Ajay K. Jain, Adv.
                                         Ms.     Neelam Saini, Adv.

         For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner. Special leave petition is dismissed.




                         (RAJESH DHAM)                                    (RENU DIWAN)
                         COURT MASTER                                     COURT MASTER
Signature Not Verified

Digitally signed by
Rajesh Dham
Date: 2014.07.26
12:05:52 IST
Reason: