Supreme Court - Daily Orders
M/S Coastal Resorts (India) Ltd. vs Assistant Commissioner Of Income Tax ... on 25 July, 2014
À ITEM NO.36 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17596/2014
(Arising out of impugned final judgment and order dated 20/03/2014
in ITA No. 41/2014 passed by the High Court Of Kerala At
Ernakulam)
M/S COASTAL RESORTS (INDIA) LTD. Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2), Respondent(s)
KOCHI
(with interim relief)
Date : 25/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. M. P. Vinod ,Adv.
Mr. Dileep Pillai, Adv.
Mr. Ajay K. Jain, Adv.
Ms. Neelam Saini, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Special leave petition is dismissed.
(RAJESH DHAM) (RENU DIWAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Rajesh Dham
Date: 2014.07.26
12:05:52 IST
Reason: