Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 19 July, 2024
Bench: Vibhu Bakhru, Sachin Datta
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN
AS RASHI PERIPHERALS LTD.)
.....Petitioner
Through: Mr.Vineet Bhatia, Advocate.
versus
UNION OF INDIA AND ORS.
.....Respondent
Through: Mr.Rajeev Aggarwal, ASC and
Mr.Sbhuham Goel, Advocate for R2
and R3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 19.07.2024
1. The Division Bench has not assembled today as one of the Judges (Hon'ble Mr. Justice Vibhu Bakhru) is engaged in COFEPOSA Meeting.
2. List on 06.11.2024.
BY ORDER (COURT MASTER) JULY 19, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 22:05:54