Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act]

State of Kerala - Subsection

Section 18A(1)(c) in Kerala General Sales Tax Rules, 1963

(c)total value of each class of goods completely exempted from tax under the Third Schedule to the Act under Notifications under Section 10, purchased during the year;