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State of Assam - Section

Section 7 in Assam Opium Smoking Act, 1927

7. Presumption raised by presence of opium and opium smoking apparatus.

- The presence of any opium and of any pipes or apparatus for the smoking opium or for the preparation of opium for smoking purposes in any place where two or more persons are assembled shall be held sufficient to raise a presumption that such persons have assembled at such place for the purpose of smoking opium or of preparing opium for smoking purpose.