Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 12 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023 and IA Nos.11646/2023, 11857/2023,
12863/2023, 14322/2023, 15346/2023, 22241/2023
STRIDES PHARMA SCIENCE LIMITED ..... Plaintiff
Through: Mr. Sukrit R. Kapoor and Mr. Aviral
Tripathi, Advs.
versus
ROUND THE CLOCK LOGISTICS PRIVATE LIMITED & ORS.
..... Defendants
Through: Mr. Swapnil Srviastava, Adv.
(through v/c), Mr. Vivek Jain, Ms.
Mrinal Bharti, Mr. Manish Kumar
Shekhar, Ms. Sanjana Srivastava and
Mr. Jayesh Srivastava, Advs. for D-3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.12.2023 IA Nos.12863/2023 and 14322/2023
1. List for hearing on 11.03.2024.
2. The Authorised Representative of defendant no.3 is directed to remain personally present in court on the next date of hearing.
SACHIN DATTA, J DECEMBER 12, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 23:26:36