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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1)(iii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(iii)any other officer, not below the rank of Deputy Controller nominated by the Controller.