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State of Punjab - Section

Section 513 in Punjab Jail Manual, 1996

513. Removal from wards, lock-ups; strict discipline by day and night.

(1)Prisoners, other than those who may any time be lawfully confined in cells by day and night, shall be removed from their sleeping wards, cells and other compartments, as soon after day-break as possible, and shall be placed in their proper sleeping wards and locked up for the night before sunset.
(2)Prisoners shall be kept and shall remain under strict order, discipline and control both by day and night.